Section 53(c) in Telangana Court of Wards Act, 1350 F
(c)[on the orders of the Government being issued] [Substituted for the words 'a Firman of His Exalted Highness the Nizam being issued' by the A.P.A.O. 1957.] if the superintendence was imposed under clause (a) of subsection (1) of section 7;
