Himachal Pradesh High Court
Devender Singh vs . Nagender Singh & Anr. on 22 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Devender Singh vs. Nagender Singh & Anr.
.
Civil Suit No.2 of 2018.
22.03.2022 Present: Mr. B.C. Verma, Advocate, for the plaintiff.
Mr. Kapil Dev Sood, Sr. Advocate, alongwith Mr. Rahul Gathania, Advocate, for defendant No.1.
Mr. Sanjeev Kuthiala, Advocate with Ms. Amita Chandel and Ms. Shalini, Advocates, for defendant No.2.
Learned arguing counsel, Mr. G.D. Verma, Sr. Advocate for the plaintiff, is not available today, therefore, matter is adjourned.
List for framing of issues on 30.3.2022.
(Vivek Singh Thakur) Judge March 22 , 2022 (veena) ::: Downloaded on - 23/03/2022 20:11:51 :::CIS