Section 50 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
50. Illumination of Passage-Ways, etc.
- The employer shall ensure that illumination sufficient for maintaining safe working conditions at a site of a building or other construction work is provided where building workers are required to work or pass and for passage-ways, stairways and landing, such illumination is not less than that provided in the relevant national standards.
