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[Cites 0, Cited by 0] [Section 545] [Entire Act]

Bengal Presidency - Subsection

Section 545(f) in Police Regulations, Bengal , 1943

(f)District and Sub-divisional Magistrates will direct the officer who keeps the registers of miscellaneous cases and of non-first information cases to let the Court officer have the books for a short time every day and to give him a note of the cases decided on the previous day in order that the compilation sheets may be written up.