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Lok Sabha Debates

Need To Expedite Setting Up Of Sports Authority Of India (Sai) Boxing Training ... on 4 December, 2012

> Title: Need to expedite setting up of Sports Authority of India (SAI) boxing training centre at village Bapora in Bhiwani district, Haryana.

   

SHRIMATI SHRUTI CHOUDHRY (BHIWANI-MAHENDRAGARH): An agreement for setting up of a SAI Boxing Training Centre at village Bapora, district Bhiwani, Haryana was executed between village Panchayat and Sports and Youth Affairs Department, Haryana and duly registered the Lease Deed of land measuring 10 acres and 5 kanalas for 33 years, from Tehsildar and sent to the Government of Haryana vide their letter No. Khel-C&M-2010 dated 27th January, 2010 for further necessary action. Three years have passed, but, no action has been taken. Our sportspersons have brought laurels to the Nation in the various International Games. In Commonwealth Games-2010 48- athletes from  Haryana participated and among them 11 players were from Bhiwani only and out of them seven won Medals including 3 Gold Medals. In the Asian Games- 2010 Guangzhou, China, the athletes from Bhiwani made the country proud by winning 4-Gold, 1-silver and 2-Bronze medals. Two boxers and one wrestler who represented Haryana in London Olympics-2012 were from Bhiwani. In 28th Sub Junior Boxing Championship at Akola (Maharashtra), 7 boxers from Biwani participated and lifted the all over trophy by winning 5- Gold and 1- Silver Medals. In the recent World Women Championship-2012 held in Canada, 2-Girls of Bhiwani district have brought Bronze Medals. Hence, it is the need of the hour that this project may kindly be implemented at the earliest.

          As such, I seek for speedy action to set up a SAI Boxing Training Centre at village Bapora, district Bhiwani, Haryana.