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[Cites 0, Cited by 0] [Section 63A(4)] [Section 63A] [Entire Act]

State of West Bengal - Subsection

Section 63A(4)(e) in The West Bengal Factories Rules, 1958

(e)The Committee may call for documents, examine experts, inspect the site if necessary and take other steps for formulating its view in regard to the suitability of the site.