Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 15 in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978 15. A licence granted under these bye-laws shall be valid up to the end of Financial Year i.e. up to the 31st day of March following the date of issue.
