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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2)(a) in The Maharashtra Tax on the Entry of Goods into Local Areas Act, 2002

(a)wilfully submits an untrue return or fails to submit a return as required by the provisions of this Act or the rules made thereunder; or