Jharkhand High Court
Ajay Kumar Ghosh vs State Of Jharkhand & Ors on 3 February, 2011
Author: Sushil Harkauli
Bench: Sushil Harkauli
IN THE HIGH COURT OF JHARKHAND AT RANCHI.
W.P.S.No.203 of 2010.
Ajay Kumar Ghosh . . . . . .Petitioner.
Versus
State of Jharkhand & Ors . . . . Respondents.
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Coram : The Hon'ble Mr. Justice Sushil Harkauli.
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For the Appellant : M/s D.C.Mishra.
For the Opp. party : G.P.III.
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2/03.02.2011. I.A.No.490 of 2010 The instant I.A.petition is rejected with a liberty to file fresh application containing straight and simple prayer.
( Sushil Harkauli,J.) Raman/2cps.
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