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[Cites 0, Cited by 0] [Section 323] [Entire Act]

State of Rajasthan - Subsection

Section 323(3) in Rajasthan Panchayati Raj Rules, 1996

(3)Any person or voluntary organisation may apply for inspection of records pertaining to any such work by depositing Rs. 5/- and such muster rolls or vouchers may be shown to him. He may be permitted to note any details of such information on a separate piece of paper and necessary facility may be provided for the same.