Supreme Court - Daily Orders
Adani Power Maharashtra Limited vs Union Of India on 31 October, 2022
Author: Surya Kant
Bench: Surya Kant
ITEM NO.55 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).623/2022
ADANI POWER MAHARASHTRA LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 31-10-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Sujit Ghosh, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Kritika Sachdeva, Adv.
Mr. Jappanpreet Hora, Adv.
Mr. Shubh Dixit, Adv.
For M/S. Karanjawala & Co., AOR
For Respondent(s) None
UPON hearing the counsel the Court made the following
O R D E R
1. As per Office Report dated 21.10.2022, service is complete on the respondents but no one has appeared on behalf of the Union of India.
2. In the interest of justice, post the matter for hearing on 27.01.2023.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by VISHAL ANAND Date: 2022.11.01 19:38:36 IST Reason: