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Supreme Court - Daily Orders

Adani Power Maharashtra Limited vs Union Of India on 31 October, 2022

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.55                             COURT NO.12               SECTION XVI-A

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                              Transfer Petition(s)(Civil) No(s).623/2022

     ADANI POWER MAHARASHTRA LIMITED                                  Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                            Respondent(s)

     (FOR ADMISSION)

     Date : 31-10-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE J.B. PARDIWALA

     For Petitioner(s)               Mr. Sujit Ghosh, Adv.
                                     Ms. Ruby Singh Ahuja, Adv.
                                     Ms. Kritika Sachdeva, Adv.
                                     Mr. Jappanpreet Hora, Adv.
                                     Mr. Shubh Dixit, Adv.
                                     For M/S. Karanjawala & Co., AOR

     For Respondent(s)               None

                         UPON hearing the counsel the Court made the following
                                            O R D E R

1. As per Office Report dated 21.10.2022, service is complete on the respondents but no one has appeared on behalf of the Union of India.

2. In the interest of justice, post the matter for hearing on 27.01.2023.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by VISHAL ANAND Date: 2022.11.01 19:38:36 IST Reason: