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Himachal Pradesh High Court

Geeta Ram vs . Uco Bank Renukaji on 28 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Geeta Ram vs. UCO Bank Renukaji Cr. Revision No.68 of 2023 28.03.2023 Present: Mr. Servedanan Rathore, Advocate, for the petitioner.

Mr. Sanjay Dalamia, Advocate, for the respondent.

r Cr.MP No.969 of 2023 No reply is intended to be filed on behalf of the respondent.

Heard.

In view of the averments made in the instant application, which are duly supported with an affidavit of the applicant, four weeks' further time is granted to him to comply with the order dated 1st February, 2023, passed by this Court.

Application stands disposed of.

( Sushil Kukreja ) Judge 28th March, 2023 (reena) ::: Downloaded on - 28/03/2023 20:42:25 :::CIS