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[Cites 0, Cited by 0] [Section 287] [Entire Act]

State of Rajasthan - Subsection

Section 287(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(2)After voting in the Lobbies is completed, the Division Clerks shall bring the Division Lists to the Table when the votes shall be counted by the officers at the Table and the totals of "Ayes" and "Noes" presented to the Speaker:Provided that where a member remains [neutral] [Substituted by item 87, amending rules vide Notification S.O. 118, published in Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 1-9-1981, page 295(1) 46.] and desires that the fact of his remaining neutral maybe recorded, such fact shall be recorded.