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[Cites 0, Cited by 0] [Section 24(9)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(9)(i) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(i)the candidate has made a declaration in his nomination paper to that effect; and