Section 78(3)(b) in The M.P. Vanijyik Kar Adhiniyam, 1994

[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

(b)of any such particulars to any person entrusted with the administration of this Act for the purposes of carrying out the object of this Act; or

Legal Document View