Section 20(2)(g) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

(g)prohibition against indiscriminate cutting of any branch of a tree or palmy rah or coconut leaves for a better yield;

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