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[Cites 0, Cited by 4] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(9) in The Maharashtra Universities Act, 1994

(9)to create posts of directors, principals, professors, readers, lecturers and other teaching or non-vacation academic posts required by the university with the prior approval of the State Government and to prescribe their qualifications and make appointments thereto;