Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Puducherry - Subsection

Section 21(3)(ii) in Puducherry Town and Country Planning Act, 1969

(ii)all or any of the purposes and matters as may be indicated, defined and provided for in the Comprehensive Development Plan under section 22.