Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

State of Manipur - Section

Section 66 in The Court of Wards Act, 1879

66. Judicial powers of Collector in making inquiries.

- A Collector making any inquiry under this Act may exercise any power conferred by the Code of Civil Procedure, 1908 (Act 5 of 1908), on a Civil court for the trial of suits.