Section 65(11) in The Insurance Rules, 1939

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Union of India - Subsection

Section 65(11) in The Insurance Rules, 1939

(11)Preference shares of any company which has paid dividends on its ordinaryshares for the five years immediately preceding or for at least five out of thesix or seven years immediately preceding.[Seesection 27-A(1)(i)]

Name of the company	Date of purchase by the insurer	Rate of interest	Face value	Book value	Market value	Remarks

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Union of India - Subsection

Section 65(11) in The Insurance Rules, 1939