Section 3(3)(c) in The Geneva Conventions Act, 1960

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Union of India - Subsection

Section 3(3)(c) in The Geneva Conventions Act, 1960

(c)a grave breach of the Third Convention is a breach of that Convention involving an act referred to in article 130 of that Convention committed against persons or property protected by that Convention; and

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Union of India - Subsection

Section 3(3)(c) in The Geneva Conventions Act, 1960