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State of Rajasthan - Section

Section 6 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

6. Provisions for existing consumers and generating companies.

- The existing consumer or an existing generating company other than the licensees availing open access under government policy or under agreements entered on the date of coming into force of RERC (Terms and Conditions for Open Access) Regulations, 2004 may continue to avail open access on terms and conditions laid down under these Regulations to the extent they are not covered by any policy directive by the State Government to the Commission.