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State of Uttar Pradesh - Section

Section 23 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

23. Conduct Rules.

- All deputationists at the Commission shall comply with standards of conduct contained in the conduct rules applicable in the Parent Department. Where these rules are silent on a certain issue or the provisions are relaxed compared to the State Government requirements, the conduct rules applicable to State Government Employees of that level shall apply. For all staff and service provider personnel, standards of conduct envisaged by State Government Rules shall apply.