Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(r) in The Delhi Police Act, 1978 (r)"street" includes any highway, bridge, way over a cause way, viaduct or arch or any road, lane, footway, square, court, alley or, passage accessible to the public, whether or not it is a thoroughfare,
