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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

Bengal Presidency - Subsection

Section 86(1)(b) in The Calcutta Port Rules, 1943

(b)between Nataji Subhas Dock and Rajabagan Ferry Station, close either to the right bank or to the outer line of mooring buoys on the left bank of the river.