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[Cites 0, Cited by 0] [Section 301] [Entire Act]

State of Punjab - Subsection

Section 301(1) in The Punjab Municipal Corporation Act, 1976

(1)The Commissioner shall-
(a)provide proper places with necessary attendants and apparatus for the disinfection of conveyances, clothing, bedding and other articles which have been exposed to infection;
(b)cause conveyances, clothing and other articles brought for disinfection to be disinfected either free of charge or on payment of such charges as he may fix.