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[Cites 0, Cited by 0] [Section 54K(7)] [Section 54K] [Entire Act]

Union of India - Subsection

Section 54K(7)(b) in Insolvency And Bankruptcy Code, 2016

(b)the relevant information referred to in section 29, which shall, mutatis mutandis apply, to the proceedings under this Chapter, in such manner as may be specified.