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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(a) in The Jammu and Kashmir Energy Conversation Act, 2011

(a)recommend to the Government amendments or modifications to be made in the norms for processes and energy consumption standards to suit the regional and local climatic conditions of the State ;