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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(11) in Himachal Pradesh Co-Operative Societies Act, 1968

(11)"Officer" means the President, Vice-President, Chairman, Vice- Chairman, Secretary, Assistant Secretary, Manager, Member of a Committee, Treasurer, Liquidator, Administrator and includes any other person empowered under the rules or the bye-laws to give directions in regard to the business of a co-operative society;