Section 75(2)(d) in The Goa Co-operative Societies Act, 2001

[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Goa - Subsection

Section 75(2)(d) in The Goa Co-operative Societies Act, 2001

(d)Whether the final statement of accounts gives true and fair view,-

(i)in the case of balance sheet, of the state of affairs of the society as at the end of the co-operative year.

(ii)in the case of income and expenditure account, of the surplus or deficit for the co-operative year.