Supreme Court - Daily Orders
Usha Devi vs State Of Bihar . on 15 October, 2015
ITEM NO.55 REGISTRAR COURT. 2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) Diary No(s).27144/2014
USHA DEVI Petitioner(s)
VERSUS
STATE OF BIHAR & ORS. Respondent(s)
Date : 15/10/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Abhay Kumar,Adv.
For Respondent(s)
Mr. Prem Prakash,Adv.
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that the Ld. Counsel for the petitioner has filed a letter for the withdrawal of this Petition which is an unregistered one. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.10.15 16:10:23 SCT Reason: