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Supreme Court - Daily Orders

Hawa Singh Sangwan vs Murari Lal Gupta . on 23 August, 2017

      ITEM NO.10                        REGISTRAR COURT. 2               SECTION IV-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C) D. No(s).                19220/2016

      HAWA SINGH SANGWAN                                               Petitioner(s)

                                                    VERSUS

      MURARI LAL GUPTA . & ORS.                                        Respondent(s)



      Date : 23-08-2017 This petition was called on for hearing today.



      For Petitioner(s)
                                       Mr.P. D. Sharma, AOR

      For Respondent(s)
                                       Mr.Anil Kumar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld.counsel for the petitioner has on 08.03.2017 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.

SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.08.24 14:53:14 IST Reason: