Supreme Court - Daily Orders
Hawa Singh Sangwan vs Murari Lal Gupta . on 23 August, 2017
ITEM NO.10 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) D. No(s). 19220/2016
HAWA SINGH SANGWAN Petitioner(s)
VERSUS
MURARI LAL GUPTA . & ORS. Respondent(s)
Date : 23-08-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr.P. D. Sharma, AOR
For Respondent(s)
Mr.Anil Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner has on 08.03.2017 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.08.24 14:53:14 IST Reason: