Section 115D(1)(c) in The Central Motor Vehicles Rules, 1989

[Cites 0, Cited by 0] [Section 115D(1)] [Section 115D] [Entire Act]

Union of India - Subsection

Section 115D(1)(c) in The Central Motor Vehicles Rules, 1989

(c)the vehicle, after retro-fitment, shall meet the requirement of AIS-123 (Part 1): 2013 as amended from time to time till such time as corresponding Bureau of Indian Standard specifications are notified under the Bureau of Indian Standards Act, 1986 (63 of 1986):

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Union of India - Subsection

Section 115D(1)(c) in The Central Motor Vehicles Rules, 1989