Section 17(5) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007
(5)The order passed by the Competent Authority under Sub-rule (1) of Rule 6, Sub-rule (1) of Rule 8, Rule 9 and Sub-rule (4) of Rule 10 shall subject to the orders passed in appeal under Sub-rule (4), be final.Chapter-8 Miscellaneous
