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[Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 78(7)(a) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)the Probation Officer or Child Welfare Officer who was directed to submit a report under sub-rule (1) ;