Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(1)The owner, or in the case of joint ownership all the owners, of an Indian fishing boat desiring to transfer such fishing boat or any interest therein, shall apply to the registrar of the port of registry for permission to do so.