Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Jammu-Kashmir - Subsection Section 29(g) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (g)developing technology, assistive devices and equipments to facilitate access and inclusion for persons with disabilities in recreational activities ; and
