Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(9) in The M.P. Excise Act, 1915 (9)"export" means to take out of the [State] [Substituted by M.P. Act No. 23 of 1958.] otherwise than across a Customs frontier as defined by the Central Government;
