Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act] State of Maharashtra - Subsection Section 34(1)(i) in The Maharashtra Medical Practitioners Act, 1961 (i)[ Part I or Part II of the register maintained under this Act;] [Clause (i) was substituted for the original Maharashtra 30 of 1979, Section 19(a)(i).]