Punjab-Haryana High Court
Harpreet Singh And Others vs State Of Punjab And Others on 9 November, 2022
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No. 5549 of 2020(O&M)
Date of Decision: November 09 , 2022.
Harpreet Singh and others ...... PETITIONER(s)
Versus
State of Punjab and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
HON'BLE MRS.JUSTICE RITU TAGORE
Present: Mr. Sumeet Mahajan, Senior Advocate with
Mr. Saksham Mahajan, Advocate and
Ms. Rabani Attri, Advocate
for the petitioners.
Mr. Sandeep Jain, Addl.AG, Punjab
for respondents No.1 to 3 and 5.
None for respondent No.6.
*****
LISA GILL, J.
For orders, see Civil Writ Petition No.37677 of 2019 (Dev Raj and others v. State of Punjab and others) decided vide separate order of even date.
( LISA GILL ) JUDGE ( RITU TAGORE ) November 09 , 2022. JUDGE 'om' 1 of 1 ::: Downloaded on - 25-12-2022 18:13:34 :::