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Punjab-Haryana High Court

Harpreet Singh And Others vs State Of Punjab And Others on 9 November, 2022

Author: Lisa Gill

Bench: Lisa Gill

           IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH



                                   Civil Writ Petition No. 5549 of 2020(O&M)
                                        Date of Decision: November 09 , 2022.



Harpreet Singh and others                            ...... PETITIONER(s)
             Versus
State of Punjab and others                           ...... RESPONDENT (s)


CORAM:- HON'BLE MRS.JUSTICE LISA GILL
        HON'BLE MRS.JUSTICE RITU TAGORE

Present:     Mr. Sumeet Mahajan, Senior Advocate with
             Mr. Saksham Mahajan, Advocate and
             Ms. Rabani Attri, Advocate
             for the petitioners.

             Mr. Sandeep Jain, Addl.AG, Punjab
             for respondents No.1 to 3 and 5.

             None for respondent No.6.
                          *****

LISA GILL, J.

For orders, see Civil Writ Petition No.37677 of 2019 (Dev Raj and others v. State of Punjab and others) decided vide separate order of even date.

( LISA GILL ) JUDGE ( RITU TAGORE ) November 09 , 2022. JUDGE 'om' 1 of 1 ::: Downloaded on - 25-12-2022 18:13:34 :::