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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(iv) in Kerala Police Act, 1960

(iv)drives, drags or pushes any vehicle and does not keep (except in cases of actual necessity or of some sufficient reason for deviation), on the left of such street when meeting any other vehicle or on the right of such street when passing any other vehicle;