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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Puducherry - Subsection

Section 12(1)(ii) in Puducherry Town and Country Planning Act, 1969

(ii)to prescribe uses of land within its area and for these purposes it may carry out or caused to be carried out surveys of its Planning area; and