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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3)(d) in The Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958

(d)examine such records as are maintained at a factory showing the amount of cane purchased, the amount of cane crushed, the sucrose content thereof, the sugar quantity of manufactured, the percentage of extraction of sugar from cane, the quantity of sugar produced, issued and in stock ;