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Orissa High Court

Smt. Tamalo Das @ Sethi & Another vs Smt. Safali Pradhan on 1 August, 2023

Author: R.K. Pattanaik

Bench: R.K. Pattanaik

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             SA No.124 of 2000
                       Smt. Tamalo Das @ Sethi & Another         ....               Appellants
                                                             Mr. S.S. Rao, Senior Advocate


                                                      -Versus-


                       Smt. Safali Pradhan                         ....             Respondent
                                                                 Mr. L. Samantaray, Advocate
                                  CORAM:
                                  MR. JUSTICE R.K. PATTANAIK
                                                     ORDER

01.08.2023 M.C. No.78 of 2006 Order No.

23. 1. Learned counsel for the respondent submits that the counter filed by appellant No.2 and a copy thereof has not been served on him.

2. Learned counsel for the appellants is requested to serve a copy of the said counter on his counter-part in course of the day.

3. List on 18th August, 2023 (R.K. Pattanaik) Judge SA No.124 of 2000

1. On behalf of learned counsel for the respondent, an adjournment is sought for.

2. Mr. S.S. Rao, learned Senior Advocate appearing for the appellants is, however, present and ready to argue the matter.

3. But at the above request of the learned counsel appearing on behalf of Mr. Samantaray, learned counsel for the respondents, Signature Not Verified Digitally Signed Signed by: THAKURDAS TUDU Page 1 of 2 Reason: Authentication Location: OHC,CTC Date: 02-Aug-2023 18:10:32 list the matter on the date fixed for peremptory hearing and final disposal. It is made clear that no further adjournment shall be granted on the said date.

(R.K. Pattanaik) Judge Tudu Page 2 of 2