Section 180 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

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State of Odisha - Section

Section 180 in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

180. Communications from the Assembly to the Governor.

- Communications from the Assembly to the Governor shall be made-

(1)by formal address, after motion made and carried in the Assembly; and

(2)through the Speaker.Chapter-XXVGeneral rules of procedureA-Notices