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Bombay High Court

Deogiri Nagari Sahakari Bank Ltd vs The Office Of The Official Liquidator Of ... on 29 August, 2019

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 461 OF 2018

 The Official Liquidator, High Court Bombay Of    ....Petitioner
 Sundeep Polymers Pvt. Ltd. And 2 Others
              V/S
 State Of Maharashtra Through Its Secretary    ....Respondent

Co-operative Dept. And 4 Others WITH WRIT PETITION NO. 464 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S The Office Of The Official Liquidator Of ....Respondent Sandeep Polymers Pvt. Ltd. And 4 Others WITH WRIT PETITION NO. 465 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polymers Pvt. ....Respondent Ltd. And 5 Others WITH WRIT PETITION NO. 467 OF 2018 Deogiri Nagari Sahakari Bank Ltd. ....Petitioner V/S Official Liquidator Of Sandeep Polyners And 4 ....Respondent Others Page 1/2 ::: Uploaded on - 29/08/2019 ::: Downloaded on - 30/08/2019 04:33:18 ::: WITH WRIT PETITION NO. 462 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others WITH WRIT PETITION NO. 463 OF 2018 The Official Liquidator, High Court Bombay Of ....Petitioner Sundeep Polymers Pvt. Ltd. And 2 Others V/S State Of Maharashtra Through Its Secretary ....Respondent Co-operation Dept. And 4 Others None for Petitioner in WP/461/2018, WP/462/2018 and WP/463/2018;

Mr. Rohaan Cama i/b Abhijeet Joshi for Petitioner in WP/464/2018, WP/465/2018 and WP/467/2018; Mr. Nigel Quraishy i/b Abhijeet A. Joshi for Respondent Nos. 4 & 5 in WP/461/2018, WP/462/2018 and WP/463/2018; Mr. Shanay Shah for Official Liquidator, High Court Bombay.

      CORAM :       K.R. SHRIRAM, J
      DATE :        29th August, 2019
 P.C. :
   Stand over to 10/10/2019



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