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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(1)(i) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(i)to ensure active participation of people in implementation, maintenance and equitable distribution of benefits of development schemes in the village;