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State of Goa - Section

Section 74 in The Goa, Daman and Diu Public Health Act, 1985

74. Patient to be instructed in methods of prevention of spread of venereal disease.

- Every physician or other person treating, or examining with a view to treating, a person having a venereal disease shall at the first visit -
(a)impress upon such person the necessity for treatment until he is cured;
(b)instruct him in regard to the measures necessary for preventing the spread of the disease; and
(c)furnish him with such other information relating to the disease as may be provided by the Director.