Patna High Court - Orders
Rajeshwar Mandal vs The State Of Bihar & Ors on 16 January, 2009
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.1 of 2009
VIJAY KUMAR SINGH,SON OF SHRI GANGAN SINGH, RESIDENT
OF VILLAGE-MIRGANJ, P.O. MIRGANJ VIA SALGAMA DISTRICT
KODARMA AT PRESENT RESIDENT OF SIRDALLA, P.S. & P.O.
SIRDALA DISTRICT-NAWADA---APPELLANT
with
LPA No.2 of 2009
RAM BALAK SINGH,SON OF SHRI BHOLA SINGH, R/O VILLAGE-
DHANPUR, P.O.-BHATTA, P.S. KASHICHAK, DIST- NAWADA-
APPELLANT
with
LPA No.3 of 2009
HARE KRISHNA SINGH,SON OF LATE BHUNESHWAR SINGH,
RESIDENT OF PACHCHIM LOHANIPUR,C/0 DR. VIJAY SINGH,
P.S. & P.O. KADAM KUAN, PATNA AT PRESENT RESIDING AT
RANGE OFFICE BISCOMAUN NAWADA CORPORATION CAMPUS, P.O.
& P.S. & DISTT. NAWADA--APPELLANT
with
LPA No.4 of 2009
SRI KANT SHARMA S/O LATE RAM BRICKSH SHARMA, R/O
VILLAGE- MEGHIPUR, P.O.-DUMRAON P.S.-PAKRIPARAMA,
DIST-NAWADA---APPELLANT
with
LPA No.5 of 2009
BRAHMDEO DAS,S/O LATE BAUDHU RAVI DAS, R/O VILLAGE &
P.O.-SIHIN, PAS-HASHUA, DISTRICT-NAWADA----APPELLANT.
with
LPA No.6 of 2009
ARBIND KUMAR SINHA,S/O LATE KAILSASH LAL, R/O VILLAGE-
NANAURA, P.O. NANAURA, VIA NAWADA, P.S. & DISTT.
NAWADA----APPELLANT
with
LPA No.944 of 2008
1.NAGESHWAR PRASAD YADAV SON OF LATE SIYARAM PRASAD
YADAV, RESIDENT OF MOHALLA-BHELAHI, WARD NO.13 P.O.&
DISTRI T SUPAUL WAS WORKING AS NIGHT GUARD REGIONAL
OFFICE, BISCOMAUN, SAHARSA
2.GOPAL PRASAD SINGH SON OF LATE LAL BAHADUR SINGH
RESIDENT OF VILLAGE MAINA, P.S. MAHISHI, DISTRICT-
SAHARSA WAS WORKING AS NIGHT GUARD C.C.A. DEPOT SAHARSA
3.MOHAN JHA SON OF SRI MADHAV JHA, RESIDENT OF VILLAGE &
P.S. BANGAON, DISTRICT-SAHARSA WAS WORKING AS NIGHT
GUARD C.C.A. DEPOT, SAHARSA
4.GOPAL KRISHNA RAY SON OF SRI RATNESHWAR RAY, RESIDENT
OF VILLAGE-BAGHWA P.S. & DISTRICT SAHARSA WAS WORKING AS
NIGHT GUARD C.C.A. DEPOT, SAHARSA
5. HARERAM KAMAT SON OF LATE AJAB KAMAT, RESIDENT OF
VILLAGE MAINA P.O. NAINAGRAM P.S. MAHISHI, DISTRICT-
-2-
SAHARSA WAS WORKING AS NIGHT GUARD AT C.C.A. DEPOT,
SAHARSA
6.SATYANARAYAN CHOUDHARY SON OF SRI RAMGOVIND CHOUDHARY,
RESIDENT OF VILLAGE & P.O. KARNPUR DISTRICT-SUPAUL WAS
WORKING AS NIGHT GUARD C.C.A. DEPOT KATIHAR
7.PUNIT PRASAD SON OF LATE KULDEEP PRASAD, RESIDENT OF
VILLAGE KHAGRA, P.O. BATSAR, VIA-GHOGHA P.S. DHORAIYA
DISTRICT-BANKA WAS WORKING AS NIGHT GUARD AT C.C.A.
DEPOT MADEPURA------APPELLANT
with
LPA No.966 of 2008
SITA RAM SINGH,SON OF LATE TEJ NARAYAN SINGH, RESIDENT
OF VILLAGE GOPALPUR, P.S. BIDUPUR, DISTRICT VAISHALI---
APPELLANT
with
LPA No.938 of 2008
KALAKTOR SINGH,SON OF SRI RAM CHANDER SINGH, RESIDENT OF
VILLAGE ASANI, P.S. UDWANT NAGAR,DISTRICT BHOJPUR---
APPELLANT
with
LPA No.957 of 2008
PRADEEP KUMAR,SON OF SRI RAM SWAROOP BHAGAT, RESIDENT OF
VILLAGE; KASBA PACHRUKKHI, P.O. AND P.S. AKBARPUR AND
DISTRICT NAWADAH---APPELLANT.
with
LPA No.952 of 2008
RAM SAGAR PANDEY @ RAM SAGAR PANDEY SON OF LATE RAMFAL
PANDEY, RESIDENT OF VILLAGE-HIRPUR, P.S. JANDAHA,
DISTRICT-VAISHALI---APPELLANT
with
LPA No.951 of 2008
DINESHWAR PRASAD SINGHSON OF LATE RAGHUBANSH SINGH,
RESIDENT OF VILLAGE BALBA KUARI, P.S. HAJIPUR SADAR,
DISTRICT-VAISHALI---APPELLANT
with
LPA No.962 of 2008
PRABHU NATH SINGH,SON OF LATE BHUP NARAYAN SINGH,
RESIDENT OF VILLAGE-PURKAHAULI P.S. LALGANJ, DISTRICT
VAISHALI---APPELLANT
with
LPA No.977 of 2008
SIYA RAM SHARMA,SON OF LATE DWARKA SHARMA, RESIDENT OF
VILLAGE RUKUNPURA, P.S. GHOSHI, P.O. JAITIPUR KURWA,
DISTRICT JEHANABAD---APPELLANT.
with
LPA No.974 of 2008
UPENDRA KUMAR,SON OF SUWANSH SINGH, RESIDENT OF VILLAGE
GOVINDPUR, P.S. BHANRWA, P.O. BOURHI AND DISTRICT PATNA--
-APPELLANT.
with
LPA No.982 of 2008
-3-
RAJESHWAR MANDALS/O LATE LAKHAN SINGH RESIDENT OF VILLAGE
LODIPUR P.S. JEHANABAD, DISTRICT JEHANABAD---APPELLANT.
with
LPA No.994 of 2008
RAJENDRA MANDAL SON OF PARIKSHAN MANDAL, RESIDENT OF
VILLAGE MAKHNAHA, TOLA LACHMINIA, P.S. BELSAND, DISTRICT-
SITAMARHI POSTED AS NIGHT GUARD AT C.C.A. DEPOT SITAMARHI-
--APPELLANT.
with
LPA No.1012 of 2008
1. MAHENDRA PANDEY SON OF RAM BADAN
PANDEY RESIDENT OF VILLAGE-DAHIGANA, P.O. ATTAON, P.S.
DUMRAON, DISTRICT-BUXAR, NIGHTGUARD C.C.A. DEPOT, BUXAR
2. RABINDRA PRASAD SON OF LATE BABU
RAM KESHARI RESIDENT OF VILLAGE & P.O. BARAKI KULHARIYA
P.S. BUXAR MOFASSIL, DISTRICT-BUXAR
3. VIJAY KUMAR PRASAD SON OF LATE KALI
PRASAD RESIDENT OF VILLAGE-DUMRAON RAJAI MISHRA KI GALI,
WARD NO.14, TOWN & P.S DUMRAON RAJAI MISHRA KI GALI,
WARD NO.14, TOWN & P.S.-DUMRAON, DISTRICT-BUXAR
4. RAM BHAJAN SINGH SON OF LATE BANSH
ROPAN SINGH RESIDENT OF VILLAGE-EKDARWAN, P.O. MAHADAH,
P.S. BUXAR MOFASSIL, DISTRICT-BUXAR, NIGHT GUARD C.C.A.
DEPOT BUXAR
5. DWARIKA PRASAD SON OF KEDAR PRASAD
MOHALLA-THATHERI BUXAR DUMRAON, WARD NO.3, TOWN AND P.S.
DUMRAON, DISTRICT BUXAR, NIGHT GUARD C.C.A. DEPOT BUXAR.
6. BHAGWAN SINGH SON OF LATE RAM
SUBHAG SINGH MOHALLA-STATION ROAD, PURANA DHARMSHALA,
DUMRAON, WARD NO.13, TOWN & P.S. DUMRAON,DISTRICT-BUXAR,
NIGH GUARD C.C.A. DEPOT, RAGHUNATHPUR, BUXAR
7. RANG NATH PANDEY SON OF RAM BADAN PANDEY RESIDENT
OF DAHIGANA, P.O. ATTAON, P.S. DUMRAON, DISTRICT-BUXAR,
NIGHT GUARD C.C.A. DEPOT BUXAR.
8. RAMESHWAR SINGH SON OF LATE KAPILDEO SINGH
RESIDENT OF VILLAGE-KATHAR, P.O. KATHAR, P.S. KRISHANA
BRAHAN, DISTRICT BUXAR, NIGHT GUARD C.C.A. DEPOT,
RAGHUNATHPUR, BUXAR
9. AMRESH SINGH SON OF LATE RAM BILASH SINGH RESIDENT
OF VILLAGE & P.O. AMSARI, P.S. MURAR, DISTRICT BUXAR,
NIGHT GUARD C.C.A. DEPOT, BUXAR
10. BISHUN PRASAD SON OF LATE RAM YATAN PRASAD
RESIDENT OF VILLAGE & PO DULAHPUR P.S. SIMARI, DISTRICT
BUXAR, NIGHT GUARD C.C.A DEPOT BUXAR.
11. SHRI NIWAS SINGH SON OF LATE SARYUG SINGH RESIDENT
OF VILLAGE & P.O. MEDANIPUR P.S. BABHNAUL, DISTRICT-
BUXAR, NIGHT GUARD C.C.A. DEPOT BUXAR.
12. HARDEO MISHRA SON OF LATE BASHISHTHA MISHRA
RESIDENT OF VILLAGE & P.O. SONBARSHA, P.S. DULAHPUR,
DISTRICT BUXAR, NIGHT GUARD C.C.A. DEPOT, BALIHARI,
BUXAR
-4-
13. SHASHI RANJAN SRIVASTAVA SON OF LATE AWADHESH
NARAIN SRIVASTAVA, MOHALLA SWAMI SATYA NAND COLONY,
MAHABIR CHABUTARA, TOWN AND P.S.-DUMRA-ON, DISTRICT
BUXAR NIGHT GUARD C.C.A. DEPOT BALIHARI BUXAR.
14. BABAN SHARMA SON OF JAGJITAN SHARMA RESIDENT OF
VILLAGE-JAITPUR P.O.-ASARI, P.S. UDWANT NAGAR, DISTRICT
BHOJPUR, ARRAH, NIGHT GUARD C.C.A. DEPOT BUXAR
15. ASHOK KUMAR RAM SON OF LATE MOTI LAL RESIDENT OF
VILLAGE AND P.O. KALYANPUR, P.S. BIHIYAN, DISTRICT-
BHOJPUR, ARRAH, NIGHT GUARD C.C.A. DEPOT BUXAR
16. PARMATMA PRASAD SON OF RAM DEEP SAH RESIDENT OF
MOHALLA-BARI MILL ROAD, NAWADAH ARRAH, P.S. ARRAH
MOFASIL, DISTRICT-BHOJPUR, NIGHT GUARD C.C.A. DEPOT,
CHAUSA, BUXAR
17. RAJ NATH SINGH SON OF LATE VAIDYA SINGH MOHALLA-
ITAHITOLA, BIHIYAN, P.S. BIHIYAN, DISTRICT-BHOJPUR,
ARRAH, NIGHT GUARD C.C.A. DEPOT BUXAR
18. RAJ KISHORE RAM SON OF MUNARIKA RAM VILLAGE
BARAHARA, P.S. DHIBARA (DEV), DISTRICT AURANGABAD, NIGHT
GUARD, C.C.A. DEPOT
19. TARKESHWAR SINGH SON OF SHREE RAM SINGH VILLAGE-
BANDHUR, NARANPUR, P.S. AZIYAONPUR BAZAR(PIRO) DISTRICT
BHOJPUR, NIGHT GUARD C.C.A. DEPOT ARRAH, BHOJPUR----
APPELLANTS
with
LPA No.1034 of 2008
1. MANSOOR ALAM,SON OF LATE HAKIMUDDIN, RESIDENT OF VILLAGE
SATBOHA, P.S. PARKATTA, P.O. CHHTERGOACH AND DISTRICT
KISHANGANJ, POSTED AT CCA DEPOT, GULABBAGH, PURNEA AS
NIGHT GUARD.
2. MD. EQBAL HUSSAIN, SON OF MAD, BADRUZZAMA, RESIDENT OF
VILLAGE KAJIPASTI, PATTA SHREE, P.S. AND P.O. THAKURGANJ
AND DISTRICT KISHANGANJ POSTED AT C.C.A. DEPOT, KISHANGANJ
AS NIGHT GUARD.
3. AJIT KUAT SINGH ALIAS AJIT KUMAR, SON OF LATE GITA SINGH,
RESIDENT OF VILLAGE, P.O. AND P.S. MEHUS AND DISTRICT
SHEIKHPURA, POSTED AT C.C.A. DEPOT, HALSI LAKHISARAI AS
NIGHT GUARD.
4. SHEO KANT PRASAD SINGH, SON OF LATE NARAYAN SINGH RESIDENT
OF VILLAGE KAMTA, P.O. HATHIAWAN, P.S. AND DISTRICT
SHEIKHPURA, POSTED AT JHUMRA COLD STORAGE, HAZARIBAGH AS
NIGHT GUARD----APPELLANTS
with
LPA No.19 of 2009
ASHOK KUMAR SINGH,SON OF TAP NARAYAN SINGH RESIDENT OF
VILLAGE MAHODAHI, P.O. NATHMALPUR P.S. BARHARA, DISTRICT
BHOJPUR AT ARRAH---APPELLANT
with
LPA No.22 of 2009
-5-
GYAN CHAND PRASAD @ GYAN CHANDRA PRASAD SON OF LATE SHEO
SHANKAR PRASAD RESIDENT OF VILLAGE AND P.O. ASARI, P.S.
UDWANT NAGAR, DISTRICT BHOJPUR AT ARRAH-----APPELLANT
with
LPA No.24 of 2009
RAMESHWAR SINGH,SON OF LATE RAM PRASAD RAY, RESIDENT OF
VILLAGE & P.O. TAR P.S. AGIYA BAZAR, DISTRICT BHOJPUR AT
ARRAH---APPELLANT
with
LPA No.25 of 2009
RAJENDRA PRASAD PASWAN SON OF RAM NARESH PASWAN RESIDENT OF
VILLAGE DIGHA, P.O. CHAKAI P.S. DHANGAI, DISTRICT-BHOJPUR AT
ARRAH-------APPELLANT
with
LPA No.26 of 2009
PRABHU DAYAL PANDEYSON OF LATE BISHWA NATH PANDEY RESIDENT
OF VILLAGE PANDITPUR P.S. BARHARA, DISTRICT BHOJPUR AT
ARRAH---APPELLANT
with
LPA No.27 of 2009
VIJAY BAHADUR SINGH SON OF ANIRUDHA SINGH RESIDENT OF
VILLAGE AND P.O.SIYADIH P.S. CHARPOKHARI DISTRICT BHOJPUR
AT ARRAH---APPELLANT
with
LPA No.28 of 2009
INDRADEO PRASAD CHOUDHARY SON OF LATE BAKHORI CHOUDHARY
RESIDENT OF VILLAGE-CHHATIHAR, P.O. CHHATIHAR P.S. HASHUA,
DIST. NAWADA----APPELLANT
with
LPA No.50 of 2009
DADAN SINGH SON OF LATE AWADHESH SINGH RESIDENT OF VILLAGE
SAHAJANI, P.S. PIRO DISTRICT BHOJPUR AT ARRAH NIGHT GUARD
CCA DEPOT, HASAN BAZAR AT ARRAH----APPELLANT
with
LPA No.52 of 2009
PARSHURAM SHARMA SON OF LATE AMBIKA SHARMA RESIDENT OF
VILLAGE BHALUA SADAWAH P.S. DULHIN BAZAR, DISTRICT PATNA
NIGHT GUARD CCA DEPOT, ARRAH----APPELLANT
with
LPA No.23 of 2009
NAGENDRA SINGH SON OF LATE BRIJ SINGH, RESIDENT OF VILLAGE-
DHANAON, P.S. NABINAGAR, DISTRICT AURANGABAD--APPELLANT
with
LPA No.53 of 2009
SIDH NATH PATHAK SON OF RAMAKANT PATHAK RESIDENT OF VILLAGE
YADAVPUR P.S. TIYAR DISTRICT BHOJPUR AT ARRAH---APPELLANT
with
LPA No.54 of 2009
1.RAJENDRA CHOUDHARY SON OF LATE BAUDHU CHAUDHARY, RESIDENT
OF VILLAGE KARHARA, P.S. AND P.O. CHOSI AND DISTRICT
-6-
JEHANABAD, AT PRESENT POSTED AS COLD STORAGE, JEHANABAD AS
NIGHT GUARD.
2.DINA NATH SHARMA, SON OF LATE KAMESHWAR SINGH, RESIDENT OF
VILLAGE AND P.O. DEORA, P.S. GHOSI AND DISTRICT JEHANABAD, AT
PRESENT POSTED AT C.C.A. DEPOT JEHANABAD AS NIGHT GUARD.
3.SAKALDEO YADAV, SON OF LATE RAM LAKSHMAN YADAV, RESIDENT OF
VILLAGE GHULAMICHAK, P.O. AND P.S. KAKO AND DISTRICT
JEHANABAD, AT PRESENT POSTED AT C.C.A. DEPOT, JEHANABAD AS
NIGHT GUARD.
4. ASHOK KUMAR MISHRA, SON OF SUKHDEO MISHRA, RESIDENT OF
VILLAGE AND P.O. KORMA, P.S. GHOSI AND DISTRICT JEHANABAD, AT
PRESENT POSTED AT C.C.A. DEPOT, JEHANABAD AS NIGHT GUARD.
5. RAMA KANT TIWARI, SON OF LATE JAGDISH TIWARI, RESIDENT OF
VILLAGE PACHETI, P.O. SARISTABAD, P.S. GHOSI AND DISTRICT
JEHANABAD, AT PRESENT POSTED AT C.C.A. DEPOT, HILSA.
6. KRISHAN NANDAN PRASAD SINGH, SON OF LATE RAM KESHWAR
PRASAD, RESIDENT OF VILLAGE PARTHU MAKHDUMPUR, P.O. PARTHU,
P.S. EKANGARSARAI AND DISTRICT NALANDA AT PRESENT POSTED AT
C.C.A. DEPOT, HILSA AS NIGHT GUARD.
7. ARUN KUMAR PRASAD, SON OF LATE KARO LAL GARAI, RESIDENT OF
VILLAGE PARTHU MAKHDUMPUR P.S. EKANGARSARAI AND DISTRICT
NALANDA, AT PRESENT POSTED AT C.C.A. DEPOT, HILSA AS NIGHT
GUARD.
8.ARJUN CHAUDHARY, SON OF LATE BHATTU CHAUDHARY, RESIDENT OF
VILLAGE DHAMEPUR P.O. BANDHUGANJ, P.S. GHOSI AND DISTRICT
JEHANABAD, AT PRESENT POSTED AT C.C.A. DEPOT, JEHANABAD AS
NIGHT GUARD.
9. UMA SHANKAR SINGH, SON OF LATE SAMUNDRA SINGH, RESIDENT OF
VILLAGE DAULATPUR, P.O. AND P.S. JEHANABAD AND DISTRICT
JEHANABD AT PRESENT POSTED AT C.C.A. DEPOT, BISCOMAUN,
JEHANABAD AS NIGHT GUARD.
10. RAGHUPATI PATHAK, SON OF LATE GANESH DATT PATHAK,
RESIDENT OF VILLAGE NAHMALPUR, P.O. KASI SARAI, P.S. KAKO AND
DISTRICT JEHANABAD AT PRESENT POSTED AT C.C.A. DEPOT,
JEHANABAD AS NIGHT GUARD.
11. PARAS PRASAD, SON OF SRI RAJESHWAR PRASAD RESIDENT OF
VILLAGE AND P.O. PAWA, P.S. DEEP NAGAR, AND DISTRICT NALANDA,
AT PRESENT POSTED AT RANGE OFFICE, BIHARSHARIFF, NALANDA AT
NIGHT GUARD.
12.DINESH PRASAD SINHA, SON OF LATE KAMTA PRASAD, RESIDENT OF
VILLAGE DARIYAPUR P.O. CHAK NAWADAH P.S. BARH, DISTRICT
PATNA, AT PRESENT POSTED AT RANAGE OFFICE, BIHAR SHARIFF, AS
NIGHT GUARD.
13. ABODH KISHORE PANDEY, SON OF LATE PRAKASH PANDEY,
RESIDENT OF VILLAGE AND P.O. MAHAMMADPUR, P.S. ASTHAN AND
DISTRICT NALANDA AT PRESENT POSTED AT RANGE OFFICE,
BIHARSHARIF AT NIGHT GUARD.
14. RAM KUMAR PRASAD SINGH, SON OF LATE RAJENDRA SINGH,
RESIDENT OF VILLAGE MASUADPUR, P.O. AND P.S. SAHJAHANPUR AND
DISTRICT PATNA, AT PRESENT POSTED AT C.C.A. DEPOT
CHANDI(NALANDA) AS NIGHT GUARD.
-7-
15. MAHESHWAR PRASAD, SON OF SRI SHEO NANDAN MISTRY, RESIDENT
OF VILLAGE SABALPUR, PO AND P.S. RAJGIR AND DISTRICT NALANDA
AT PRESENT POSTED AT RANGE OFFICE, BIHARSHARIF AS NIGHT
GUARD.
16. BINESHWARI PRASAD, SON OF LATE RAMAUTAR MALI, RESIDENT OF
VILLAGE TADA-UDAYPUR P.O. RAJGIR, P.S. CHHABILAPUR AND
DISTRICT NALANDA AT PRESENT POSTED AT RANGE OFFICE
BIHARSHARIF AS NIGHT GUARD.
17. BINOY KUMAR SINGH, SON OF LATE NAWAL KISHORE SINGH,
RESIDENT OF VILLAGE SHEIKHPOOL, SIKHAURA, P.O. SITHAURA, P.S.
RAJGIR AND DISTRICT NALANDA AT PRESENT POSTED AT C.C.A.
DEPOT, RAJGIR, AS NIGHT GUARD.
18. NAWAL KISHORE SHARMA, SON OF LATE YUMNA SINGH, RESIDENT
OF VILLAGE VANABIGHA, P.O. AND P.S. PARWALPUR AND DISTRICT
NALANDA, AT PRESENT POSTED AT C.C.A. DEPOT, RAMCHANDRAPUR,
BIHARSHARIF, AS NIGHT GUARD.
19. RAM NANDAN PRASAD SINGH, SON OF SRI MEGH RAJ PRASAD,
RESIDENT OF VILLAGE AND P.O. PANGARI, P.S. WARSALIGANJ AND
DISTRICT NALANDA AT PRESENT POSTED AT C.C.A. DEPOT, RAJGIR,
BIHARSHARIF AS NIGHT GUARD.
20. INDRADEO PRASAD SON OF JAGDISH JAMADAR, RESIDENT OF
VILLAGE AHIAPUR, P.O. DAHPAR, P.S. NOOR SARAI AND DISTRICT
NALANDA AT PRESENT POSTED AT RANGE OFFICE, BIHARSHARIF AS
NIGHT GUARD.
21. ARJUN PRASAD SINGH, SON OF LATE RAGHUNANDAN PRASAD SINGH,
RESIDENT OF VILLAGE AND P.O. GAWAN, P.S. SHEIKHPURA AND
DISTRICT SHEIKHPURA AT PRESENT POSTED AT RANGE OFFICE,
BIHARSHARIF AS NIGHT GUARD.
22. BANKEY PRASAD, SON OF LATE AYODYA MAHTO, RESIDENT OF
VILLAGE MURTZAPUR P.O. ANDI P.S. BIND AND DISTRICT NALANDA,
AT PRESENT POSTED AT C.C.A. DEPOT, ASTHAMA, NALANDA AT NIGHT
GUARD.
23 RABINDRA PRASAD, SON OF LATE FAUZDARI MAHTO, RESIDENT OF
VILLAGE BASANPUR P.O. UTTERNAMA, P.S. RAHUI AND DISTRICT
NALANDA, AT PRESENT POSTED AT C.C.A. DEPOT, RAMCHANDRAPUR,
BIHARSHARIF AS NIGHT GUARD.
24. ARBIND SINGH, SON OF SRI RAM BRISH SINGH, RESIDENT OF
VILLAGE TULLIBIGHA, P.O. KILLI, P.S. HULESGANJ AND DISTRICT
JEHANABAD, AT PRESENT POSTED AT C.C.A. DEPOT,
ISLAMPUR(NALANDA) AS NIGHT GUARD.
25. KRISHNA KUMAR SINGH, SON OF SRI HARIDWAR SINGH, RESIDENT
OF VILLAGE TULLI BIGHA, P.O. KLIL, P.S. HULASGANJ AND
DISTRICT JEHANABAD, AT PRESENT POSTED AT CCA DEPOT,
ISLAMPUR(NALANDA) AT NIGHT GUARD.
26.DILIP KUMAR, SON OF LATE MOHAN PRASAD, RESIDENT OF
VILLAGE, PO AND P.S. ISLAMPUR AND DISTRICT NALANDA, AT
PRESENT POSTED AT CCA DEPOT, ISLAMPUR(NALANDA) AS NIGHT
GUARD.
27. RANJIT KUMAR, SON OF LATE BISHUNDEO SINGH, RESIDENT OF
VILLAGE TANDAPAR, P.O. GIRNAMA, P.S. BENA AND DISTRICT
-8-
NALANDA, AT PRESENT POSTED AT CCA DEPOT, HATHIAMA, SHEIKHPURA
AT NIGHT GUARD.
28. SURENDRA PRASAD SINGH, SON OF LATE ALAKHDEO SINGH,
RESIDENT OF VILLAGE AND P.O. HATHIAWAN, P.S. SHEIKHPURA AND
DISTRICT SHEIKHPURA, AT PRESENT POSTED AT CCA DEPOT, SARMERA,
NALANDA AS NIGHT GUARD.
29.RAJENDRA PRASAD SINGH, SON OF LATE SUKHDEO PRASAD SINGH,
RESIDENT OF VILLAGE AND P.O. MAYUR, P.S. BARBIGHA AND
DISTRICT SHEIKHPURA AT PRESENT POSTED AT C.C.A. DEPOT,
SARMERA, NALANDA AS NIGHT GUARD.
30. SUNIL PRASAD SINGH, SON OF SRI SURYU PRASAD, SINGH,
RESIDENT OF VILLAGE AND P.O. HATHIAWAN, P.S. SHEIKHPURA AND
DISTRICT SHEIKHPURA AT PRESENT POSTED AT CCA DEPOT,
HATHIAWAN, SHEIKHPURA AS NIGHT GUARD.
31. SURESH SHARMA, SON OF LATE LADDU SINGH, RESIDENT OF
VILLAGE KAMTA, P.O. HATHIAWAN AND DISTRICT SHEIKHPURA AT
PRESENT POSTED AT CCA DEPOT, LAKHISARAI AS NIGHT GUARD.
32. UMESH PRASAD SINGH, SON OF SRI DEV NARAYAN SINGH,
RESIDENT OF VILLAGE AND P.O. HATHIAWAN P.S. SHEIKHPURA AND
DISTRICT SHEIKHPURA AT PRESENT POSTED AT CCA DEPOT, ARIYARI
AS NIGHT GUARD.
33. JANARDAN PRASAD SINGH, SON OF LATE SITA RAM SINGH,
RESIDENT OF VILLAGE AND P.O. HATHIAWAN, P.S. SHEIKHPURA AND
DISTRICT SHEIKHPURA, AT PRESENT POSTED AT C.C.A. DEPOT,
SIKANDRA AS NIGHT GUARD.
34. NARENDRA PRASAD SINGH, SON OF LATE RAM CHANDRA SINGH,
RESIDENT OF VILLAGE AND P.O. HATHIAWAN P.S. SHEIKHPUJR AND
DISTRICT SHEIKHPURA, AT PRESENT POSTED AT CCA DEPOT BARBIGHA
AT NIGHT GUARD.
35.JANG BAHADUR SINGH, SON OF LATE BAUDHU SINGH, RESIDENT OF
VILLAGE WARUNA, P.O. CHORBOR, P.S. ANYARI AND DISTRICT
SHEIKHPURA AT PRESENT POSTED AT CCA DEPOT, ARIYARI AS NIGHT
GUARD.
36. BIRENDRA SINGH, SON OF LATE JWALA SINGH, RESIDENT OF
VILLAGE AND P.O. HATHIAWAN P.S. SHEIKHPURA AND DISTRICT
SHEIKHPURA AT PRESENT POSTED AT CCA DEPOT, BARBIGHA AS NIGHT
GUARD.
37. SURENDRA SINGH, SON OF LATE TARNI SINGH, RESIDENT OF
VILLAGE AND P.O. HATHIWAN, P.S. SHEIKHPURA AND DISTRICT
SHEIKHPURA AT PRESENT POSTED AT CCA HATHIAWAN AS NIGHT GUARD.
38.VIJAY KUMAR SINGH ALIAS VIJAY SINGH, SON OF LATE RAMAUTAR
SINGH, RESIDENT OF VILLAGE AND P.O. HATHIAWAN, P.S.
SHEIKHPURA AND DISTRICT SHEIKHPURA, AT PRESENT POSTED AT
C.C.A. DEPOT, SARMERA, NALANDA AS NIGHT GUARD.
39. PRAMOD KUMAR, SON OF LATE MUNESHWAR PRASAD, RESIDENT OF
VILLAGE, P.O. AND P.S. BARACHATTI AND DISTRICT GAYA, AT
PRESENT POSTED AT C.C.A. DEPOT, SHERGHATI, GAYA AS NIGHT
GUARD.----APPELLANTS
with
LPA No.57 of 2009
-9-
1.RAMUDIT SINGH SON OF SRI DASHRAT SINGH, RESIDENT OF VILLAGE
MAHESHPUR P.O. CHAWARA, P.S. KARANDEY AND DISTRICT SHEIKHPURA
2.SYED KAZIM RAZA RIZIVI, SON OF SYED ALI MUSTARA, RESIDENT
OF MOHALLA DAHIYAWAN NEAR CHOTA IMAMBARA, P.O. CHAPRA, P.S.
CHAPRA TOWN, DISTRICT SARAN
3.RAMANUJ SINGH SON OF LATE AMBIKA SINGH, RESIDENT OF VILLAGE
PURA, P.S. AND P.O. WAZIRGANJ AND DISTRICT GAYA.
4. KANHAIYA KUMAR PATHAK, SON OF LATE KAMAKHAYA KUMAR PATHAK,
RESIDENT OF VILLAGE AND P.O. PAKHARPUR, P.S. AND DISTRICT
ARWAL
5. MITHILESH KUMAR MISHRA, SON OF RAM KISHORE MISHRA,
RESIDENT OF VILLAGE BAUSI, P.S. KARPI, P.O. SONEBHEDRA AND
DISTRICT ARWAL.
6.SRI SACHITA NAND SINGH, SON OF LATE RAMESHWARI SINGH,
RESIDENT OF VILLAGE KEMRA, P.S. AROAR P.O. EKRAINA AND
DISTRICT MUNGER
7.RAM SHANKAR PRASAD SINGH, SON OF RAJDEO SINGH VILLAGE
TETARPUR, PO AND P.S. BARBIGHA AND DISTRICT SHEIKHPURA---
APPELLANT
with
LPA No.61 of 2009
RAM CHARITRA SINGH SON OF SITA SINGH, RESIDENT OF VILLAGE-
DHANAR, P.S. CHANDRADEEP DISTRICT MUNGER---APPELLANT
with
LPA No.62 of 2009
SHAILENDRA KUMARSON OF LATE SITA RAM SINGH, RESIDENT OF
VILLAGE RUPUCHPUR, P.O. HAJARAT SAI P.S. DHANARUA, DISTRICT
PATNA---APPELLANT
.
VERSUS
1.THE STATE OF BIHAR
2.THE SECRETARY OF DEPARTMENT OF CO-OPERATIVE, GOVERNMENT OF
BIHAR, PATNA.
3.THE BIHAR STATE CO-OPERATIVE MARKETING UNION LTD. THROUGH
ITS MANAGING DIRECTOR BISCOMAUN BUILDING PATNA.A
4.THE MANAGING DIRECTOR FOR BISCOMAUN, BISCOMAUN BUILDING
PATNA
5.THE SECRETARY, BIHAR STATE CO-OPERATIVE MARKETING UNION LTD.
BISCOMAUN BUILDING PATNA
6. THE CHAIRMAN, THE BIHAR STATE CO-OPERATIVE MARKETING UNION,
BISCOMAUN BUILDING, PATNA.
7.THE DEPUTY MANAGING DIRECTOR, THE BIHAR STATE CO-OPERATIVE
MARKETING UNION LTD. BISCOMAUN BUILDING LTD, PATNA.
8. THE SPECIAL OFFICER (ESTABLISHMENT) THE BIHAR STATE CO-
OPERATIVE MARKETING UNION LTD. BISCOMAUN BUILDING, PATNA.---
RESPONDENTS( IN ALL THESE APPEALS.
2 16.01.2009All these appeals arise out of an order dated Ist of
- 10 -
October, 2008 passed in CWJC No. 12645 of 2006 and analogous cases.
We had the occasion to consider the validity of the said order in L.P.A. No. 1030 of 2008 and analogous cases and by order dated 12.1.2008 we have upheld the order of the learned Single Judge and dismissed the appeals.
In view of aforesaid, these appeals will have the same fate and accordingly, they are dismissed in limine.
(Chandramauli Kr.Prasad, ACJ.) (Dr.Ravi Ranjan,J.) A.Kumar