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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in United Bank of India (Employees') Pension Regulations, 1995

(2)An appeal against an order under sub-regulation (1) shall be to an authority higher than the authority passing the order appealed against and such higher authority shall pass such order on the appeal as he deems fit.